Allahabad High Court
Sanju (Minor) vs State Of U.P. And Another on 23 September, 2015
Bench: Ramesh Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL REVISION No. - 2287 of 2015 Revisionist :- Sanju (Minor) Opposite Party :- State Of U.P. And Another Counsel for Revisionist :- Jitendra Pal Singh,Pradeep Kumar Singh Counsel for Opposite Party :- Govt.Advocate Hon'ble Ramesh Sinha,J.
Heard Jitendra Pal Singh, learned counsel for the revisionist, Sri Awdhesh Kumar Saxena learned A.G.A. for the State and perused the record.
List the matter after four weeks.
Order Date :- 23.9.2015 Ishan