Allahabad High Court
Shailendra Kumar @ Sanjay Kumar ... vs State Of U.P. And Another on 23 September, 2015
Bench: Ramesh Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL REVISION No. - 2307 of 2015 Revisionist :- Shailendra Kumar @ Sanjay Kumar Verma Opposite Party :- State Of U.P. And Another Counsel for Revisionist :- P.C. Srivastava,Harikesh Kumar Gupta Counsel for Opposite Party :- Govt.Advocate Hon'ble Ramesh Sinha,J.
Heard Sri P.C. Srivastava, Sri Harikesh Kumar Gupta, learned counsel for the revisionist and Sri Manish Dev learned A.G.A. for the State and perused the record.
As per office order dated 22.9.2015 notice issued to Opposite Party No. 2 through C.J.M., Pilibhit has not been received back after service.
Await for notice.
List the matter on 5.10.2015.
Order Date :- 23.9.2015 Ishan