Allahabad High Court
Kamarujjama vs State Of U.P. And 3 Others on 23 September, 2015
Bench: Ramesh Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL REVISION No. - 2244 of 2015 Revisionist :- Kamarujjama Opposite Party :- State Of U.P. And 3 Others Counsel for Revisionist :- K.M. Tripathi Counsel for Opposite Party :- Govt.Advocate,Ajai Shankar Pathak Hon'ble Ramesh Sinha,J.
Heard Sri K.M. Tripathi learned counsel for the revisionist, Sri Manish Dev learned A.G.A. for the State and illness of Sri Ajay Shankar Pathak learned counsel for Opposite Party No.2 and perused the record.
List the matter after three weeks.
Interim order, if any, is extended in the next date of listing.
Order Date :- 23.9.2015 Ishan