Allahabad High Court
U.P. State Industrial ... vs Abdul Gani & Others on 22 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 112 of 2002 Appellant :- U.P. State Industrial Development Corpn. Ltd. Thru' Secy. Respondent :- Abdul Gani & Others Counsel for Appellant :- Ashwani K. Mishra,Archana Singh Hon'ble Sudhir Agarwal,J.
Hon'ble Brijesh Kumar Srivastava-II,J.
1. Office shall ensure summoning of the record of the Court below within three weeks.
2. Steps be taken within a week.
Order Date :- 22.9.2015 Ishan