Allahabad High Court
U.P. State Industrial ... vs Yashpal & Others on 22 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 109 of 2002 Appellant :- U.P. State Industrial Development Corpn. Ltd. Thru' Secy. Respondent :- Yashpal & Others Counsel for Appellant :- Ashwani K. Mishra Hon'ble Sudhir Agarwal,J.
Hon'ble Brijesh Kumar Srivastava-II,J.
1. Heard.
2. Admit.
3. Issue notice to respondents returnable at an early date.
4. Call for the record of the Court below.
5. Steps be taken within a week.
Order Date :- 22.9.2015 Ishan