Allahabad High Court
Ashok Kumar Srivastava vs Dr. Vijay Laxmi Pres. Posted As ... on 22 September, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- CONTEMPT No. - 1419 of 2015 Applicant :- Ashok Kumar Srivastava Opposite Party :- Dr. Vijay Laxmi Pres. Posted As Dir. Medical Health & Ors. Counsel for Applicant :- Ajay Kumar Pandey Hon'ble Dr. Devendra Kumar Arora,J.
An affidavit of compliance has been filed by Dr.V.K.Gupta, Chief Medical Officer, Hardoi stating therein that the order of the writ court has been complied with. However, perusal of the affidavit reveals that no order has been brought on record to show that compliance has been made.
List this case on 5.10.2015. If the order passed in compliance of the writ court's judgment is not brought on record, the opposite will appear on the date fixed.
Standing Counsel shall inform about this order to the concerned authorities.
Order Date :- 22.9.2015 MH/-