U.P. State Industrial Corpn. Ltd. ... vs Ram Asrey & Others

Citation : 2015 Latest Caselaw 2548 ALL
Judgement Date : 22 September, 2015

Allahabad High Court
U.P. State Industrial Corpn. Ltd. ... vs Ram Asrey & Others on 22 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 129 of 2002
 

 
Appellant :- U.P. State Industrial Corpn. Ltd. Through Secy.
 
Respondent :- Ram Asrey & Others
 
Counsel for Appellant :- Ashwani K. Mishra
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Issue notice to the appellant to engage another counsel.

2. List thereafter.

Order Date :- 22.9.2015 Ishan