Allahabad High Court
U.P. State Industrial Corpn. Ltd. ... vs Ram Asrey & Others on 22 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 129 of 2002 Appellant :- U.P. State Industrial Corpn. Ltd. Through Secy. Respondent :- Ram Asrey & Others Counsel for Appellant :- Ashwani K. Mishra Hon'ble Sudhir Agarwal,J.
Hon'ble Brijesh Kumar Srivastava-II,J.
1. Issue notice to the appellant to engage another counsel.
2. List thereafter.
Order Date :- 22.9.2015 Ishan