Allahabad High Court
Dr. Mohd. Rizwan Khan And Another vs State Of U.P. Thru Secy. And 3 ... on 21 September, 2015
Bench: Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- HABEAS CORPUS WRIT PETITION No. - 31807 of 2015 Petitioner :- Dr. Mohd. Rizwan Khan And Another Respondent :- State Of U.P. Thru Secy. And 3 Others Counsel for Petitioner :- Akhil Kumar Shukla Counsel for Respondent :- Govt.Advocate,Ateeq Ahmad Khan,Mohd.Saleem Khan Hon'ble Vipin Sinha,J.
Learned counsel for the petitioners prays for and is granted three weeks time to file rejoinder affidavit.
List thereafter.
Order Date :- 21.9.2015 Ishan