Allahabad High Court
Smt. Kanchan vs State Of U.P. on 21 September, 2015
Bench: Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- CRIMINAL APPEAL No. - 2393 of 2015 Appellant :- Smt. Kanchan Respondent :- State Of U.P. Counsel for Appellant :- Mukesh Kumar Counsel for Respondent :- Govt.Advocate Hon'ble Vipin Sinha,J.
As prayed, list this matter in the week commencing 26.10.2015.
Order Date :- 21.9.2015 Ishan