Allahabad High Court
Sampurnanand Tripathi vs Ramesh Yadav, Distt. Basic Edu. ... on 18 September, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- CONTEMPT No. - 1637 of 2015 Applicant :- Sampurnanand Tripathi Opposite Party :- Ramesh Yadav, Distt. Basic Edu. Officer, Sultanpur Counsel for Applicant :- Suresh Chandra Srivastava Hon'ble Dr. Devendra Kumar Arora,J.
An affidavit of compliance has been filed by Sri J.B.S.Rathour appearing for the respondent.
Put up on 21.9.2015.
Order Date :- 18.9.2015 MH/-