Allahabad High Court
Chotey Singh Chauhan vs State Of U.P. & 4 Others on 18 September, 2015
Bench: Arun Tandon, Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - C No. - 53776 of 2015 Petitioner :- Chotey Singh Chauhan Respondent :- State Of U.P. & 4 Others Counsel for Petitioner :- Kamlesh Kumar Yadav,Neelesh Kumar,Sobh Nath Counsel for Respondent :- C.S.C. Hon'ble Arun Tandon,J.
Hon'ble Ashwani Kumar Mishra,J.
Learned counsel for the petitioner states that he wants to withdraw the writ petition.
Accordingly the writ petition is dismissed as withdrawn.
Order Date :- 18.9.2015 Ashish Pd.