Allahabad High Court
Mohd. Laik [U/A 227] vs Collector / Ziladhikari ... on 17 September, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- MISC. SINGLE No. - 2994 of 2015 Petitioner :- Mohd. Laik [U/A 227] Respondent :- Collector / Ziladhikari Barabanki & 7 Others Counsel for Petitioner :- Shashi Dhar Pathak Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Case called out.Counsel for the petitioner is not present.
List in the next month before the appropriate court.
Order Date :- 17.9.2015 MH/-