Allahabad High Court
Charan Singh & Another vs Ved Prakash & Others on 17 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 110 of 2006 Appellant :- Charan Singh & Another Respondent :- Ved Prakash & Others Counsel for Appellant :- Virendra Kumar Hon'ble Sudhir Agarwal,J.
Hon'ble Brijesh Kumar Srivastava-II,J.
1. Heard.
2. Admit.
3. Issue notice to respondents returnable at an early date.
4. Call for the record of the Court below.
5. Steps be taken within a week.
Order Date :- 17.9.2015 Ishan