Allahabad High Court
Mukesh Kumar Mittal vs Smt. Pushpa Mittal on 17 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 10 of 2005 Appellant :- Mukesh Kumar Mittal Respondent :- Smt. Pushpa Mittal Counsel for Appellant :- S.C. Srivastava Hon'ble Sudhir Agarwal,J.
Hon'ble Brijesh Kumar Srivastava-II,J.
1. Passed over on account of illness of Sri S.C. Srivastava, learned counsel for the appellant.
2. List in the next cause list.
Order Date :- 17.9.2015 Ishan