Mukesh Kumar Mittal vs Smt. Pushpa Mittal

Citation : 2015 Latest Caselaw 2406 ALL
Judgement Date : 17 September, 2015

Allahabad High Court
Mukesh Kumar Mittal vs Smt. Pushpa Mittal on 17 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 10 of 2005
 

 
Appellant :- Mukesh Kumar Mittal
 
Respondent :- Smt. Pushpa Mittal
 
Counsel for Appellant :- S.C. Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Passed over on account of illness of Sri S.C. Srivastava, learned counsel for the appellant.

2. List in the next cause list.

Order Date :- 17.9.2015 Ishan