Allahabad High Court
Mohd. Salim vs State Of U.P. & Others on 17 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 2520 of 2006 Appellant :- Mohd. Salim Respondent :- State Of U.P. & Others Counsel for Appellant :- T.A. Khan Hon'ble Sudhir Agarwal,J.
Hon'ble Brijesh Kumar Srivastava-II,J.
1. Called in revised. None appeared to press this appeal.
2. Dismissed for want of prosecution.
3. Interim order, if any, stands vacated.
Order Date :- 17.9.2015 Ishan