Allahabad High Court
Smt. Videsh Kumari vs Yashvir Singh on 17 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 480 of 2002 Appellant :- Smt. Videsh Kumari Respondent :- Yashvir Singh Counsel for Appellant :- Shashi Kant Gupta,Rahul Kakran,S.K. Shukla Counsel for Respondent :- A.N.Tripathi Hon'ble Sudhir Agarwal,J.
Hon'ble Brijesh Kumar Srivastava-II,J.
1. Called in revised. None appeared to press this appeal.
2. Dismissed for want of prosecution.
3. Interim order, if any, stands vacated.
4. Sri A.N. Tripathi Advocate, is present for respondents.
Order Date :- 17.9.2015 Ishan