Allahabad High Court
Mahraji Devi And Another vs National Insurance Co.Ltd. And ... on 17 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 1830 of 2007 Appellant :- Mahraji Devi And Another Respondent :- National Insurance Co.Ltd. And Another Counsel for Appellant :- V.K.Singh,M.N.Singh,Mahesh Narain Singh Hon'ble Sudhir Agarwal,J.
Hon'ble Brijesh Kumar Srivastava-II,J.
1. Heard.
2. Admit.
3. Issue notice to respondents returnable at an early date.
4. Call for the record of the Court Below .
5. Steps be taken within a week.
Order Date :- 17.9.2015 AKT