Smt. Shakuntla Devi & Others vs Shri Mavasi Lal & Another

Citation : 2015 Latest Caselaw 2398 ALL
Judgement Date : 17 September, 2015

Allahabad High Court
Smt. Shakuntla Devi & Others vs Shri Mavasi Lal & Another on 17 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 807 of 2004
 

 
Appellant :- Smt. Shakuntla Devi & Others
 
Respondent :- Shri Mavasi Lal & Another
 
Counsel for Appellant :- Madhav Jain
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Heard.

2. Admit.

3. Issue notice to respondents returnable at an early date.

4. Call the record of the Court below.

5. Steps be taken within a week.

Order Date :- 17.9.2015 Ishan