Samadhi Bab Hira Das Ji vs Ravi Shanker Singh

Citation : 2015 Latest Caselaw 2392 ALL
Judgement Date : 17 September, 2015

Allahabad High Court
Samadhi Bab Hira Das Ji vs Ravi Shanker Singh on 17 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1546 of 2005
 

 
Appellant :- Samadhi Bab Hira Das Ji
 
Respondent :- Ravi Shanker Singh
 
Counsel for Appellant :- Pradeep Kumar
 
Counsel for Respondent :- Pankaj.Saxena,R.K.Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Called in revised. None appeared to press this appeal.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 17.9.2015 Ishan