Suman Pandey vs National Insurance Co. Ltd. & ...

Citation : 2015 Latest Caselaw 2380 ALL
Judgement Date : 17 September, 2015

Allahabad High Court
Suman Pandey vs National Insurance Co. Ltd. & ... on 17 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1445 of 2007
 

 
Appellant :- Suman Pandey
 
Respondent :- National Insurance Co. Ltd. & Others
 
Counsel for Appellant :- Kavita Tomar
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Heard.

2. Admit.

3. Issue notice to respondents returnable at an early date.

4. Call for the record of the Court below.

5. Steps be taken within a week.

Order Date :- 17.9.2015 Ishan