Smt. Kiran & Others vs The United India Insurance Co. ...

Citation : 2015 Latest Caselaw 2378 ALL
Judgement Date : 17 September, 2015

Allahabad High Court
Smt. Kiran & Others vs The United India Insurance Co. ... on 17 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3392 of 2006
 

 
Appellant :- Smt. Kiran & Others
 
Respondent :- The United India Insurance Co. Ltd. & Others
 
Counsel for Appellant :- Mohd. Naushad Siddiqui
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Heard.

2. Admit.

3. Issue notice to respondents returnable at an early date.

4. Call for the record of the Court below.

5. Steps be taken within a week.

Order Date :- 17.9.2015 Ishan