Allahabad High Court
Smt. Shashi Prabha Singh And ... vs Khagaendr Pratap Bahadur Shahi ... on 17 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 1459 of 2007 Appellant :- Smt. Shashi Prabha Singh And Another Respondent :- Khagaendr Pratap Bahadur Shahi And Others Counsel for Appellant :- Ram Niwas Singh,Dr. Madhu Tondon,G.N. Verma Hon'ble Sudhir Agarwal,J.
Hon'ble Brijesh Kumar Srivastava-II,J.
1. Heard.
2. Admit.
3. Issue notice to respondents returnable at an early date.
4. Call for the record of the Court below.
5. Steps be taken within a week.
Order Date :- 17.9.2015 Ishan