Allahabad High Court
Shahabuddin Khan Faruqi vs Kaustbh Kumar Singh,Distt.Basic ... on 17 September, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- CONTEMPT No. - 1542 of 2015 Applicant :- Shahabuddin Khan Faruqi Opposite Party :- Kaustbh Kumar Singh,Distt.Basic Shiksha Adhikari Unnao Counsel for Applicant :- R.J.Trivedi Counsel for Opposite Party :- Rajiv Singh Chauhan Hon'ble Dr. Devendra Kumar Arora,J.
A request has been made on behalf of opposite party for granting a week's time to ensure compliance of the court's order.
List this case on 29.9.2015. In case, the order is not complied with, the opposite party will appear again on the date fixed.
Order Date :- 17.9.2015 MH/-