Allahabad High Court
Yogendra Narain Chaudhary vs Prabhat Kumar, Prin. Secy. Rural ... on 17 September, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- CONTEMPT No. - 1483 of 2015 Applicant :- Yogendra Narain Chaudhary Opposite Party :- Prabhat Kumar, Prin. Secy. Rural Engineering Services & Anr. Counsel for Applicant :- Madhumita Bose Counsel for Opposite Party :- C S C Hon'ble Dr. Devendra Kumar Arora,J.
Affidavits of compliance has been filed by opposite party no.1 and 2.
As prayed, petitioner may file objections within two weeks.
List thereafter.
Order Date :- 17.9.2015 MH/-