Allahabad High Court
Sudhir Kumar Chourasia vs Distt Judge. Raebareli And Ors. on 15 September, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- RENT CONTROL No. - 52 of 2012 Petitioner :- Sudhir Kumar Chourasia Respondent :- Distt Judge. Raebareli And Ors. Counsel for Petitioner :- S.P Shukla,Aditya Kumar Tiwari Counsel for Respondent :- C.S.C,Anurag Srivastava,Durga Prasad Shukla,Km. Vishwa Mohini,Manish Kumar,Sanjay Gulati,Sunil Pandey,Vimal Kumar Hon'ble Dr. Devendra Kumar Arora,J.
Due to paucity of time, case could not be taken up.
List after a month. Petitioner is directed to move appropriate application for adjournment before the Court concerned and in case such an application is moved, the Court concerned shall pass appropriate orders.
Order Date :- 15.9.2015 MH/-