Allahabad High Court
Hafiz Mohd Idrish vs Inayat Khan on 14 September, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- CONTEMPT No. - 1324 of 2015 Applicant :- Hafiz Mohd Idrish Opposite Party :- Inayat Khan Counsel for Applicant :- Zubair Hasan Counsel for Opposite Party :- Devendra Pratap Hon'ble Dr. Devendra Kumar Arora,J.
Counter affidavit filed on behalf of opposite party is taken on record. A week's time is granted to the petitioner for filing rejoinder affidavit.
List on 21.9.2015.
Opposite party, who is present today, shall again appear on the next date of listing.
Order Date :- 14.9.2015 MH/-