Allahabad High Court
Malti Rani Atal vs Additional District Judge ... on 11 September, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- RENT CONTROL No. - 70 of 2008 Petitioner :- Malti Rani Atal Respondent :- Additional District Judge /Special Judge ( Ec Act ) Lko.And Counsel for Petitioner :- Rakesh Srivastava,Sudeep Seth Counsel for Respondent :- C.S.C.,Mohiuddin Khan Hon'ble Dr. Devendra Kumar Arora,J.
List after a month. Interim order is extended till the next date of listing.
Order Date :- 11.9.2015 MH/-