Allahabad High Court
Tripuresh Tripathi vs Mr. J. A. Oliver & 5 Others on 11 September, 2015
Bench: Arun Tandon, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - A No. - 52224 of 2015 Petitioner :- Tripuresh Tripathi Respondent :- Mr. J. A. Oliver & 5 Others Counsel for Petitioner :- Asok Pande Counsel for Respondent :- C.S.C.,A.S.G.I./2015/1997,Amit Negi,R.A. Akhtar Hon'ble Arun Tandon,J.
Hon'ble Shashi Kant,J.
Counsel for respondent no.1 i.e. Sam Higginbotton Institute of Agriculture Technology and Sciences Deemed University prays for and is granted time till Wednesday i.e. 16.9.2015 to bring on record all the statutory and other provisions, which would apply in the matter of appointment of Chancellor/Vice Chancellor and his continuance in the said deemed university.
List on 16.9.2015.
Order Date :- 11.9.2015 Ashish Pd.