Allahabad High Court
Smt. Kusum Devi vs State Of U.P. And 5 Others on 11 September, 2015
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - A No. - 42906 of 2015 Petitioner :- Smt. Kusum Devi Respondent :- State Of U.P. And 5 Others Counsel for Petitioner :- S.D. Shukla,R.K. Ojha Counsel for Respondent :- C.S.C.,Anoop Trivedi,Gorakh Yadav Hon'ble Sudhir Agarwal,J.
List on 18.9.2015 along with Contempt Application ( Civil ) No. 289 of 2015 and Special Appeal No. 641 of 2015.
Order Date :- 11.9.2015 aks