Allahabad High Court
Smt. Archana Pandey vs State Of U.P.Through Secy. Basic ... on 10 September, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 6658 of 2004 Petitioner :- Smt. Archana Pandey Respondent :- State Of U.P.Through Secy. Basic Education Civil Sectt.Lko. Counsel for Petitioner :- Dinesh Kumar Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Case called out.
None responds for the petitioner to press the writ petition.
Since the writ petition is quite old and pertains to the year 2004, it is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 10.9.2015 MH/-