Allahabad High Court
Rakesh Kumar Sharma & 3 Others vs Additional District ... on 8 September, 2015
Bench: Arun Tandon, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 50889 of 2015 Petitioner :- Rakesh Kumar Sharma & 3 Others Respondent :- Additional District Magistrate/Spl. L.A.O. Noida & 2 Others Counsel for Petitioner :- Saurabh Sachan,A.K. Sachan Counsel for Respondent :- C.S.C.,Shivam Yadav Hon'ble Arun Tandon,J.
Hon'ble Shashi Kant,J.
After the matter was argued at some length, learned counsel for the petitioners states that the writ petition may be dismissed as not pressed.
Accordingly the writ petition is dismissed as not pressed.
Order Date :- 8.9.2015 Ashish Pd.