Allahabad High Court
Raj Kumar [U/A-227] vs Civil Judge (Junior Division) ... on 8 September, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- MISC. SINGLE No. - 5080 of 2015 Petitioner :- Raj Kumar [U/A-227] Respondent :- Civil Judge (Junior Division) Sitapur And Others Counsel for Petitioner :- Hari Om Singh Hon'ble Dr. Devendra Kumar Arora,J.
The case is shown in the supplementary list and has been called twice.
None responds for the petitioner to press the writ petition.
Accordingly, it is dismissed for want of prosecution.
Order Date :- 8.9.2015 MH/-