Allahabad High Court
Sector-F Jan Kalyan Samiti ... vs Mr. Anil Kumar ... on 8 September, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- CONTEMPT No. - 1241 of 2015 Applicant :- Sector-F Jan Kalyan Samiti Lucknow Throu Its President Opposite Party :- Mr. Anil Kumar Lahoti,Div.Railway Manager Div.Lko.& Ors. Counsel for Applicant :- D.K.Srivastava,Priyanka Pandey Counsel for Opposite Party :- B K Shukla,Aki.Ahmad Hon'ble Dr. Devendra Kumar Arora,J.
Sri B.k.Shukla and Sri A.K.I.Ahmad, Counsel appearing for the respondents submit that respondents may be allowed some further time to take necessary steps.
Accordingly, list this case on 29.9.2015.
Order Date :- 8.9.2015 MH/-