Allahabad High Court
Vijay Kumar Garodia And 4 Others vs State Of U.P. And 2 Others on 4 September, 2015
Bench: Bala Krishna Narayana, Vijay Lakshmi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 21729 of 2015 Petitioner :- Vijay Kumar Garodia And 4 Others Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Rupak Chaubey Counsel for Respondent :- Govt.Advocate Hon'ble Bala Krishna Narayana,J.
Hon'ble Mrs. Vijay Lakshmi,J.
As prayed by learned counsel for the petitioners, put up as fresh on 09.09.2015 before the appropriate Court.
Order Date :- 4.9.2015 M/A.