Vijay Kumar Garodia And 4 Others vs State Of U.P. And 2 Others

Citation : 2015 Latest Caselaw 2167 ALL
Judgement Date : 4 September, 2015

Allahabad High Court
Vijay Kumar Garodia And 4 Others vs State Of U.P. And 2 Others on 4 September, 2015
Bench: Bala Krishna Narayana, Vijay Lakshmi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 21729 of 2015
 

 
Petitioner :- Vijay Kumar Garodia And 4 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rupak Chaubey
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Mrs. Vijay Lakshmi,J.

As prayed by learned counsel for the petitioners, put up as fresh on 09.09.2015 before the appropriate Court.

Order Date :- 4.9.2015 M/A.