Allahabad High Court
Dr. Jyoti Mehrotra vs State Of U.P. Thru Secy. And 2 ... on 4 September, 2015
Bench: Bala Krishna Narayana, Vijay Lakshmi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 21671 of 2015 Petitioner :- Dr. Jyoti Mehrotra Respondent :- State Of U.P. Thru Secy. And 2 Others Counsel for Petitioner :- Ashok Kumar Pandey,Rajul Bhargawa Counsel for Respondent :- Govt.Advocate Hon'ble Bala Krishna Narayana,J.
Hon'ble Mrs. Vijay Lakshmi,J.
As prayed by learned counsel for the petitioner, put up as fresh on 08.09.2015 before the appropriate Court.
Order Date :- 4.9.2015 M/A.