Allahabad High Court
Amit Kumar @ Monu And Anr vs State Of U.P. And Another on 1 September, 2015
Bench: Rajesh Dayal Khare
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- APPLICATION U/S 482 No. - 22234 of 2014 Applicant :- Amit Kumar @ Monu And Anr Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Raghavendra Dwivedi,A.K. Pandey Counsel for Opposite Party :- Govt. Advocate Hon'ble Rajesh Dayal Khare,J.
As prayed, list after two weeks showing the name of Sri Shyam Singh Sengar as counsel for respondent no.2.
Interim order, if any, shall remain operative till the next date of listing.
Order Date :- 1.9.2015 Ashish Pd.