Allahabad High Court
Janak Kumar Singh Throu Friend ... vs Union Of India Throu ... on 1 September, 2015
Bench: Arvind Kumar Tripathi, Raghvendra Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- HABEAS CORPUS No. - 382 of 2014 Petitioner :- Janak Kumar Singh Throu Friend Rana Pratap Singh Respondent :- Union Of India Throu Secy.Ministry Of Home Suraksha And Ors. Counsel for Petitioner :- Sushil Kumar Singh,R.P. Mishra Counsel for Respondent :- Govt.Advocate,A.S.G.,Ajay Kumar Singh,Pawan Kr. Tiwari Hon'ble Arvind Kumar Tripathi,J.
Hon'ble Raghvendra Kumar,J.
Allowed.
For orders, see order of date passed on the Habeas Corpus No.381 of 2014.
Order Date :- 1.9.2015 RK