Allahabad High Court
Udai Bhan Singh Throu His Next ... vs Union Of India Throu ... on 1 September, 2015
Bench: Arvind Kumar Tripathi, Raghvendra Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- HABEAS CORPUS No. - 378 of 2014 Petitioner :- Udai Bhan Singh Throu His Next Friend-Rana Pratap Singh Respondent :- Union Of India Throu Secy.Ministry Of Home Suraksha And Ors. Counsel for Petitioner :- Sushil Kumar Singh,K.K.Pandey,Rajendra Prasad Mishra Counsel for Respondent :- Govt.Advocate,A.S.G. Hon'ble Arvind Kumar Tripathi,J.
Hon'ble Raghvendra Kumar,J.
Allowed.
For orders, see order of date passed on the Habeas Corpus No.381 of 2014.
Order Date :- 1.9.2015 RK