Allahabad High Court
Mohd.Adil @ Rooksar vs The State Of U.P. on 30 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 1921 of 2014 Applicant :- Mohd.Adil @ Rooksar Opposite Party :- The State Of U.P. Counsel for Applicant :- Arun Sinha,Pranshu Agrawal Counsel for Opposite Party :- Govt.Advocate,Madan Mohan Pandey. Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 30.10.2015 A.