Allahabad High Court
Amit Sharma vs State Bank Of India Head Office ... on 30 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 2804 of 2003 Petitioner :- Amit Sharma Respondent :- State Bank Of India Head Office Nariman Points Mumbai Counsel for Petitioner :- H.G.S.Parihar,Praveen Kumar Counsel for Respondent :- N.K.Seth,D P Dwivedi Hon'ble Dr. Devendra Kumar Arora,J.
Sri Praveen Kumar, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 30.10.2015 Arvind