Allahabad High Court
Sugandh Pandey [Objection Filed] vs State Of U.P. Thru Secretary ... on 30 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5284 of 2006 Petitioner :- Sugandh Pandey [Objection Filed] Respondent :- State Of U.P. Thru Secretary Secondary Education & 5 Ors Counsel for Petitioner :- Sanjay Misra Counsel for Respondent :- C S C,Anil K Singh,H S Jain,Seraj Ahmad Khan Hon'ble Dr. Devendra Kumar Arora,J.
Learned Counsel for the petitioner is not prepared with the case.
On his request, put up on 3.11.2015.
Order Date :- 30.10.2015 Arvind