Allahabad High Court
Gaurav Sharma (Second Bail) vs State Of U.P. on 30 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 5671 of 2014 Applicant :- Gaurav Sharma (Second Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- Bare Lal Bhartiya,Mahendra Bahadur Singh,R. N.Gupta Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 30.10.2015 A.