Allahabad High Court
Santosh Verma vs The State Of U.P. on 30 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9767 of 2015 Applicant :- Santosh Verma Opposite Party :- The State Of U.P. Counsel for Applicant :- Rajedra Pratap Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted four weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 30.10.2015 A.