Allahabad High Court
Sher Singh Yadav vs The State Of U.P. on 30 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7036 of 2014 Applicant :- Sher Singh Yadav Opposite Party :- The State Of U.P. Counsel for Applicant :- Bhagwati Prasad Nigam,Arun Sinha Counsel for Opposite Party :- Govt.Advocate,Nazmul Hasan Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 30.10.2015 A.