Allahabad High Court
Dangari Devi And Anr. vs State Of U.P. And 3 Others on 30 October, 2015
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 60176 of 2015 Petitioner :- Dangari Devi And Anr. Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Dharmendra Kumar Yadav Counsel for Respondent :- C.S.C.,Diwakar Singh Hon'ble Abhinava Upadhya,J.
As prayed, put up on Monday i.e. 02.11.2015 as fresh.
Order Date :- 30.10.2015 Lbm/-