Allahabad High Court
Kamlesh Verma vs State Of U.P. on 30 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8758 of 2015 Applicant :- Kamlesh Verma Opposite Party :- State Of U.P. Counsel for Applicant :- Sushil Kumar Singh Counsel for Opposite Party :- Govt. Advocate,Uma Kant Pandey Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 30.10.2015 A.