Allahabad High Court
Fakhruddin vs State Of U.P. Through Secretary, on 30 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5255 of 2009 Petitioner :- Fakhruddin Respondent :- State Of U.P. Through Secretary, Counsel for Petitioner :- Rayees Ahmad Khan,Rayees Ahmad Khan Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Ravees Ahmad Khan, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 30.10.2015 Arvind