Allahabad High Court
Hamzah Haris Throu His Father Shri ... vs Yaman Haris And Ors. on 30 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 239 of 2015 Petitioner :- Hamzah Haris Throu His Father Shri Haris Bin Khalid Respondent :- Yaman Haris And Ors. Counsel for Petitioner :- A.K.Jauhari Counsel for Respondent :- Govt.Advocate,Sushil Kumar Singh Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the petitioner, the case is passed over for the day.
List after two weeks.
Order Date :- 30.10.2015 A.