Allahabad High Court
Ghan Shyam vs State Of U.P. on 30 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9765 of 2015 Applicant :- Ghan Shyam Opposite Party :- State Of U.P. Counsel for Applicant :- Abdul Rafey Siddiqui Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted four weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 30.10.2015 A.