Allahabad High Court
Shiv Narain vs State Of U.P.Through Prin Secy ... on 30 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 7510 of 2005 Petitioner :- Shiv Narain Respondent :- State Of U.P.Through Prin Secy Nagriya Rojagar Counsel for Petitioner :- Anurag Verma,Akhilesh Tewari,Meva Lal Yadav Counsel for Respondent :- C.S.C.,Amit Bhadoriya,M.A.Siddiqui Hon'ble Dr. Devendra Kumar Arora,J.
On the request of the learned Counsel for the petitioner, list this case in the month of January, 2016.
Order Date :- 30.10.2015 Arvind